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Bombay High Court

Shree Chhatrapati Shivaji Education ... vs The Pravesh Niyantran Samiti And Ors on 28 February, 2019

Bench: S.C. Dharmadhikari, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4430 OF 2016

 Association Of Management Of Ayurvedic               ....Petitioner
 Medical Colleges Of Maharashtra And Anr.
             V/S
 State Of Maharashtra And Ors.                     ....Respondent

WITH WRIT PETITION NO. 2279 OF 2015 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 12228 OF 2015 Sinhgad Dental College And Hospital And Anr. ....Petitioner V/S Pravesh Niyatran Samiti Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 12230 OF 2015 Smt. Kashibai Navale Medical College And ....Petitioner General Hospital And Anr.

V/S Pravesh Niyatran Samiti Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 12238 OF 2015 Maharashtra Academy Of Engineering And ....Petitioner Educational Research, Pune Through Trustee Dr.ghaisas And Anr V/S Pravesh Niyatran Samiti Through Its Secretary ....Respondent And Ors WITH WRIT PETITION NO. 1007 OF 2016 Shree Chhatrapati Shivaji Education Societys ....Petitioner Institute Of Medical Sciences And Research V/S The Pravesh Niyantran Samiti And Ors. ....Respondent WITH WRIT PETITION NO. 12695 OF 2015 Mahatma Gandhi Vidyamandir And Anr ....Petitioner V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 3061 OF 2016 Yerala Medical Trust Dental College And Anr ....Petitioner V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH Page 2/6 ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 07:43:18 ::: WRIT PETITION NO. 2687 OF 2016 Shivtej Arogya Seva Sanstha And Anr ....Petitioner V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 2685 OF 2016 Ashwini Rural Medical College, Hospital And ....Petitioner Research Centre V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2684 OF 2016 Terna Medical College And Hospital ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4468 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 4473 OF 2016 Association Of Management Of Ayurvedic Page 3/6 ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 07:43:18 ::: Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4453 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4461 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4476 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4460 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent ....Petitioner Page 4/6 ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 07:43:18 ::: WITH WRIT PETITION NO. 4455 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4464 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4882 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.

V/S State Of Maharashtra And Ors. ....Respondent CORAM : S.C. DHARMADHIKARI & M. S. KARNIK, JJ DATE : 28th February, 2019 Page 5/6 ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 07:43:18 ::: P.C. :

Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 28.03.2019 ( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 02/03/2019 ::: Downloaded on - 22/03/2019 07:43:18 :::