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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(c) in The M.P. Live-Stock Improvement Act, 1950

(c)neglects or fails to comply with tin order served under Section 9; shall be punishable with fine which may extend to fifty rupees and in the case of a second or any subsequent offence with fine which may extend to one hundred rupees.