Delhi High Court - Orders
Central Board Of Trustee vs M/S Premier Color Cartoon (P) Ltd And Anr on 5 February, 2019
Author: Rekha Palli
Bench: Rekha Palli
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2289/2017 & C.M. No.9854/2017 (for stay)
CENTRAL BOARD OF TRUSTEE ..... Petitioner
Through: Mr.Keshav Mohan & Mr.Sumeet Raj,
Advs.
versus
M/S PREMIER COLOR CARTOON (P) LTD AND ANR
..... Respondents
Through: Ms.Yashita Dalmia, proxy counsel.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 05.02.2019 Learned counsel for the petitioner prays for and is granted six weeks' time as a last opportunity to file a rejoinder.
List on 12.07.2019.
REKHA PALLI, J FEBRUARY 05, 2019 gm