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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Rajasthan - Subsection

Section 200(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)the bulk head or diaphragm referred to in clause (a) are made of sound material of adequate strength and are able to withstand the maximum pressure on which they are subjected to at any time of their use;