Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Jharkhand - Subsection Section 76(5) in The Bihar Primary and Middle Education Rules, 1961 (5)The President shall have powers to invite distinguished persons and educationists to attend any meeting of the Planning Committee.
