Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(3) in THE RAJASTHAN MADARSA BOARD ACT, 2020 (3)The Accounts of the Board shall be audited by any registered Chartered AccountFirm annually and its report shall be a part of annual report.
