Calcutta High Court (Appellete Side)
Barrackpur Diocesan Trust Association ... vs Union Of India & Ors on 27 July, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
27-07-2021
sl. no. 316
tkm/ct. 8
WPA 13848 of 2014
Barrackpur Diocesan Trust Association & Anr
Versus
Union of India & Ors.
(Through Video Conference)
Mr. S Banerjee
..... for the petitioners
Mr. Amit Chakraborti
Mrs. Bijoy Lakshmi Sil
..... for the UOI
Mr. Indrajeet Dsgupta
Ms. Puspita Bhowmick
..... for the respondent
Affidavit of service is taken on record. On the prayer made on behalf of the petitioner, time to file affidavit in reply is extended till August 9, 2021.
List the matter under the heading "Hearing" on August 11, 2021.
(DEBANGSU BASAK, J.)