Bombay High Court
Vilas Bhausaheb Laware Thr His Next ... vs Dilip Punjaram Datir And Ors on 30 July, 2025
1 907 to 919 & 921.FA.1386-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
907 FIRST APPEAL NO. 1386 OF 2024
BALAJI SHESHERAO SHINDE
VERSUS
FAREED ASHADULLA PATHAN AND ANR
...
908 FIRST APPEAL NO. 1757 OF 2024
VILAS BHAUSAHEB LAWARE THR HIS NEXT FRIEND
(FATHER) BHAUSAHEB KARBHARI LAWARE
VERSUS
DILIP PUNJARAM DATIR AND ORS
...
909 FIRST APPEAL NO. 909 OF 2025
THE NEW INDIA ASSURANCE CO. LTD., THR ITS
ASST. MANAGER (LEGAL HUB), AURANGABAD
VERSUS
BANEMIYA RATANBHAI SHAIKH AND ORS
...
910 FIRST APPEAL NO. 1436 OF 2025
DIVISIONAL MANAGER HDFC ERGO GENERAL
INSURANCE COMPANY LTD
VERSUS
SUNITA KISAN HADWALE (DELETED) AND OTHER
WITH
CIVIL APPLICATION NO. 6161 OF 2025
IN FA/1436/2025
...
911 CIVIL APPLICATION NO. 4261 OF 2024
IN FAST/10232/2024
CHOLAMANDALAM GENERAL INSURANCE CO
THROUGH ITS BRANCH MANAGER
VERSUS
JAMEERUNNISA KALIMULLAH AND 6 OTHERS
...
2 907 to 919 & 921.FA.1386-2024.doc
912 CIVIL APPLICATION NO. 7499 OF 2024
IN FAST/15670/2024
NATIONAL INSURANCE COMPANY LTD
THROUGH ITS DIVISIONAL MANAGER
VERSUS
RAJENDRA @ RAJIV @ RAJU S/O NAGORAO GARAD AND ORS
WITH
CIVIL APPLICATION NO. 7500 OF 2024
IN FAST/15670/2024
...
913 CIVIL APPLICATION NO. 5015 OF 2025
IN FAST/13349/2025
PRAKASH BHAIDAS BAVA AND ORS
VERSUS
MACHHINDRA SUKDEV KARDE AND ORS
...
914 CIVIL APPLICATION NO. 5018 OF 2025
IN FAST/13346/2025
SAYALI PRAMOD JOSHI
VERSUS
MACHHINDRA SUKDEV KARDE AND ORS
...
915 CIVIL APPLICATION NO. 5168 OF 2025
IN FAST/13932/2025
ORIENTAL INSURANCE CO LTD
THROUGH ITS BRANCH MANAGER
VERSUS
ANNARAO NARSINGH SURWASE AND OTHERS
WITH
CIVIL APPLICATION NO. 5169 OF 2025
IN FAST/13932/2025
...
916 CIVIL APPLICATION NO. 5183 OF 2025
IN FAST/9345/2025
JAISHREE RAJU PATHARE AND ANR
3 907 to 919 & 921.FA.1386-2024.doc
VERSUS
THE MANAGER, LA.P.L. AUTOMOTIVE PVT. LTD.,
AURANGABAD AND ANR
...
917 CIVIL APPLICATION NO. 5386 OF 2025
IN FAST/14870/2025
DIVISIONAL MANAGER, CHOLAMANDALAM
MS GENERAL INSU CO LTD THROUGH ITS BRANCH MANAGER
VERSUS
AKSHYA ARJUN ADAGALE AND ORS
WITH
CIVIL APPLICATION NO. 5387 OF 2025
IN FAST/14870/2025
...
918 CIVIL APPLICATION NO. 5388 OF 2025
IN FAST/14898/2025
DIVISIONAL MANAGER, CHOLAMANDALAM
MS GENERAL INSU CO LTD THROUGH ITS BRANCH MANAGER
VERSUS
BALASAHEB @ BALU TUKARAM KADU AND OTHERS
WITH
CIVIL APPLICATION NO. 5389 OF 2025
IN FAST/14898/2025
...
919 CIVIL APPLICATION NO. 6146 OF 2025
IN FAST/16874/2025
THE UNITED INDIA INSURANCE CO LTD AND ANOTHER
VERSUS
SMT SUNANDA BHAIDAS BEDASE AND OTHERS
WITH
CIVIL APPLICATION NO. 6148 OF 2025
IN FAST/16874/2025
...
4 907 to 919 & 921.FA.1386-2024.doc
921 SECOND APPEAL NO. 181 OF 2025
SHAMSUNDAR KASHINATH ZAWAR DIED
THR LRS MANISH SHAMSUNDAR ZAWAR AND ORS
VERSUS
ASHOK CHIMANLAL LOTWALA DIED
THR LRS BHARTIBEN ASHOKUMAR LOTWALA AND ORS
...
AGP for Respondents/State : Mr. B.A. Shinde and Mr. D.B. Bhange
...
CORAM : SHAILESH P. BRAHME, J.
DATE : 30th JULY 2025 PER COURT :
1. Await service for unserved respondents. Stand over to 29.08.2025.
2. In case, if any respondent causes appearance and the matter is ready, the parties shall be at liberty to circulate the matter for admission.
3. Interim relief, if any, to continue till the next date.
4. If the appellant/s is/are granted interim relief on condition of depositing the amount of compensation which has not been deposited, time of four (4) weeks is granted to deposit the amount failing which interim stay shall stand vacated without reference to the Court.
SHAILESH P. BRAHME JUDGE NAJEEB..