Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] Constitution Subarticle Section 124(c) in THE CONSTITUTION (NINETY-NINTH AMENDMENT) ACT, 2014 (c)ensure that the person recommended is of ability and integrity.
