Rajasthan High Court - Jodhpur
Ansal Properties And Inf. Ltd., And Ors vs Narendra Singh Surana ... on 11 May, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
[2023/RJJD/014690]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 4344/2015
1. Ansal Properties and Infrastructure Limited, through Director,
1202, Antrix Bhawan, 22, Kasturba Gandhi Marg, New Delhi.
2. Authorized Signatory, Ansal Properties & Infrastructure Ltd.
1202, Antrix Bhawan, 22, Kasturba Gandhi Marg, New Delhi.
3. Ansal Properties & Infrastructure Limited, thorugh Director,
Ansal Royal Plaza, Second Floor, High Court Road, Jodhpur.
4. ansal Properties & Infrastructure Limited, through General
Manager, 1202, Antrix Bhawan, 22, Kasturba Gandhi Marg, New
Delhi.
----Petitioners
Versus
Narendra Singh Surana S/o Late Shri Kailash Mal Surana, B/C
Jain, R/o D-51, Shastri Nagar, Jodhpur
----Respondent
For Petitioner(s) : Mr. Sanjay Nahar
For Respondent(s) : Mr. R.S. Mankad
HON'BLE DR. JUSTICE NUPUR BHATI
Order 11/05/2023
1. Learned counsel for the parties submit that on account of settlement between the parties, the writ petition has become infructuous.
2. Accordingly, the writ petition is dismissed as having become infructuous.
3. Stay petition and all pending applications, if any, shall stand disposed of.
(DR. NUPUR BHATI),J 51-amit/-
(Downloaded on 11/05/2023 at 11:14:52 PM) Powered by TCPDF (www.tcpdf.org)