13. Liability of fugitive criminals from [foreign States] [[Substituted by
Act 66 of 1993, Section 3, for "commonwealth countries" (w.e.f.18.12.1993).]] to be apprehended and returned.Where a fugitivecriminal of any [foreign State] [[Substituted by Act 66 of 1993, Section 3, for "commonwealth country" (w.e.f.18.12.1993).]] to which this Chapter applies isfound in India, he shall be liable to be apprehended and returned in the manner provided by this Chapter to that [foreign State] [Substituted by Act 66 of 1993, Section 3, for "commonwealth country" (w.e.f. 18.12.1993).].
