Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 88] [Entire Act] Union of India - Section Section 195 in The Finance Act, 2018 195. Amendment of section 19H. - In section 19H of the principal Act, in sub-section (1), for the figures, letters and words ``19F and 19G, the Board shall", the figures, letters and words ``19F, 19FA and 19G, the Board may" shall be substituted.
