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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(1)The walls, ceilings and partitions of every latrine and urinal shall be white-washed, or colour-washed and the same shall be repeated at least once in every period of four months.