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State of Sikkim - Section

Section 11 in Sikkim Subjects Regulation 1961

11. Offence and Punishment.

- Any person who for the purpose of procuring anything to' be done or. not to be done under this Regulation makes any statement which he know to be false in material particulars or recklessly makes any statement which is false in material particulars, shall be liable in summary conviction to imprisonment for a term not exceeding two years.