Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Uttar Pradesh - Subsection

Section 86(c) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(c)a list of any local authorities invested with the administration of any portion of the area of supply;