Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(16)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(16)(b) in The Legal Practitioners' Fees Rules, 1973

(b)Where damages are claimed, the fee shall be on the amount allowed or disallowed as in suits according to the scale prescribed in rule 3(2).