Gujarat High Court
Tipco vs Asst.Provident on 21 March, 2012
Author: Ks Jhaveri
Bench: Ks Jhaveri
Gujarat High Court Case Information System
Print
SCA/17370/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 17370 of 2011
=========================================================
TIPCO
INDUSTRIES LTD - Petitioner(s)
Versus
ASST.PROVIDENT
FUND COMMISSIONER, VAPI - Respondent(s)
=========================================================
Appearance
:
MR
RV DESAI for
Petitioner(s) : 1,
None for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE KS JHAVERI
Date
: 21/03/2012
ORAL
ORDER
Rule.
To be heard with Special Civil Application No. 127 of 2012.
(K.S.JHAVERI, J.) niru* Top