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Punjab-Haryana High Court

State Of Haryana And Another vs Shiv Raj Bahadur And Another on 17 October, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

In the Punjab and Haryana High Court,at Chandigarh.


            RFA No. 506 of 1993
            Decided on October 17,2008.



State of Haryana and another               ---Appellants

              vs.

Shiv Raj Bahadur and another               --- Respondents

Present: Mr.H.S.Hooda,Advocate General,Haryana,with Mrs.Mamta Singhal Talwar,A.G.Haryana,for the appellants None for the other claimants/landowners/respondents. Rakesh Kumar Jain,J:

For orders, see R.F.A. No. 504 of 1993 of even date.
Oct 17,2008                                         (Rakesh Kumar Jain)
RR                                                          Judge