Punjab-Haryana High Court
State Of Haryana And Another vs Shiv Raj Bahadur And Another on 17 October, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 506 of 1993
Decided on October 17,2008.
State of Haryana and another ---Appellants
vs.
Shiv Raj Bahadur and another --- Respondents
Present: Mr.H.S.Hooda,Advocate General,Haryana,with Mrs.Mamta Singhal Talwar,A.G.Haryana,for the appellants None for the other claimants/landowners/respondents. Rakesh Kumar Jain,J:
For orders, see R.F.A. No. 504 of 1993 of even date.
Oct 17,2008 (Rakesh Kumar Jain) RR Judge