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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(8) in The M.P. Factories Rules, 1962

(8)The markings as above shall be accurate, that is to say, at no temperature between 10 and 50 degrees shall be indicated readings, be in error by more than one ninth of a degree.