Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Uttar Pradesh - Subsection

Section 141(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)no part of any machinery, which is in motion and which is not securely fenced is examined, lubricated, adjusted or repaired except by a person trained for such examination, lubrication, adjustment or repairs;