Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 27 in Mineral Area Development Authority Market Fee Rules, 2010

27. Notice of Demand.

- The Revenue Officer shall issue the order of assessment for the market fee on notice of demand in Form 'C' (in duplicate) to the assessee and the amount of assessment shall be paid by the assessee within fifteen days from the date of receipt of the notice to the Authority Fund in the prescribed manner.