Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Alphabet Inc. vs Competition Commission Of India on 17 April, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     CA 2817/2023
                                                             1


                                             IN THE SUPREME COURT OF INDIA

                                              CIVIL APPELLATE JURISDICTION


                                                Civil Appeal No 2817 of 2023


                      Alphabet Inc and Others                                          Appellants


                                                        Versus


                      Competition Commission of India and Others                       Respondents


                                                       ORDER

1 Mr Harish N Salve, senior counsel for the appellants seeks the permission of the Court to withdraw the Civil Appeal.

2 The Civil Appeal is dismissed as withdrawn.

….....…...….......…………………..CJI. [Dr Dhananjaya Y Chandrachud] ..…....…........……………….…........J. [Pamidighantam Sri Narasimha] ..…....…........……………….…........J. [J B Pardiwala] New Delhi;

                    April 17, 2023
Signature Not Verified
                      CKB
Digitally signed by
CHETAN KUMAR
Date: 2023.04.19
16:07:04 IST
Reason:
CA 2817/2023
                                   2


ITEM NO.12                COURT NO.1               SECTION XVII

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

                       Civil Appeal No.2817/2023


ALPHABET INC. & ORS.                                Appellant(s)

                                 VERSUS

COMPETITION COMMISSION OF INDIA & ORS.              Respondent(s)

(With IA No.12956/2023-GRANT OF INTERIM RELIEF) Date : 17-04-2023 This appeal was called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE J.B. PARDIWALA For Appellant(s) Mr. Harish N Salve, Sr. Adv.
Mr. Gopal Jain, Sr. Adv. Mr. Vijayendra Pratap Singh, Adv. Mr. Karan Singh Chandhiok, Adv. Ms. Avaantika Kakkar, Adv. Ms. Deeksha Manchanda, Adv. Mr. Kaustav Kundu, Adv. Ms. Sayobani Basu, Adv. Ms. Vanya Chhabra, Adv. Mr. Abhisar Vidyarthi, Adv. Ms. Ruchi Verma, Adv.
Mr. Tarun Donadi, Adv. Ms. Bhavika Chhabra, Adv. Ms. Ketki Agrawal, Adv. Mr. Snehasish Mukherjee, AOR CA 2817/2023 3 For Respondent(s) Mr. Samar Bansal, Adv.
Mr. Tahir Ashraf Siddiqui, AOR Mr. Jayant Mehta, Sr. Adv. Ms. Sonam Mathur, Adv. Mr. Abir Roy, Adv.
Mr. Lzafeer Ahmad B. F., AOR Dinoo Muthappa, Adv.
Mr. Dhruv Dikshit, Adv. Mr. Vivek Pandey, Adv. Mr. Aman Shankar, Adv. Ms. Sukanya Viswanathan, Adv. Mr. Anchit Nayar, Adv.
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv. Mr. M. P. Devanath, AOR Mr. Abir Roy, Adv.
Mr. T. Sundar Ramanathan, AOR Mr. Vivek Pandey, Adv. Mr. Aman Shankar, Adv. Ms. Sukanya Viswanathan, Adv.
UPON hearing the counsel the Court made the following O R D E R 1 The Civil Appeal is dismissed as withdrawn in terms of the signed order.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar (Signed order is placed on the file)