Supreme Court - Daily Orders
Alphabet Inc. vs Competition Commission Of India on 17 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
CA 2817/2023
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No 2817 of 2023
Alphabet Inc and Others Appellants
Versus
Competition Commission of India and Others Respondents
ORDER
1 Mr Harish N Salve, senior counsel for the appellants seeks the permission of the Court to withdraw the Civil Appeal.
2 The Civil Appeal is dismissed as withdrawn.
….....…...….......…………………..CJI. [Dr Dhananjaya Y Chandrachud] ..…....…........……………….…........J. [Pamidighantam Sri Narasimha] ..…....…........……………….…........J. [J B Pardiwala] New Delhi;
April 17, 2023
Signature Not Verified
CKB
Digitally signed by
CHETAN KUMAR
Date: 2023.04.19
16:07:04 IST
Reason:
CA 2817/2023
2
ITEM NO.12 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2817/2023
ALPHABET INC. & ORS. Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(With IA No.12956/2023-GRANT OF INTERIM RELIEF) Date : 17-04-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE J.B. PARDIWALA For Appellant(s) Mr. Harish N Salve, Sr. Adv.
Mr. Gopal Jain, Sr. Adv. Mr. Vijayendra Pratap Singh, Adv. Mr. Karan Singh Chandhiok, Adv. Ms. Avaantika Kakkar, Adv. Ms. Deeksha Manchanda, Adv. Mr. Kaustav Kundu, Adv. Ms. Sayobani Basu, Adv. Ms. Vanya Chhabra, Adv. Mr. Abhisar Vidyarthi, Adv. Ms. Ruchi Verma, Adv.
Mr. Tarun Donadi, Adv. Ms. Bhavika Chhabra, Adv. Ms. Ketki Agrawal, Adv. Mr. Snehasish Mukherjee, AOR CA 2817/2023 3 For Respondent(s) Mr. Samar Bansal, Adv.
Mr. Tahir Ashraf Siddiqui, AOR Mr. Jayant Mehta, Sr. Adv. Ms. Sonam Mathur, Adv. Mr. Abir Roy, Adv.
Mr. Lzafeer Ahmad B. F., AOR Dinoo Muthappa, Adv.
Mr. Dhruv Dikshit, Adv. Mr. Vivek Pandey, Adv. Mr. Aman Shankar, Adv. Ms. Sukanya Viswanathan, Adv. Mr. Anchit Nayar, Adv.
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv. Mr. M. P. Devanath, AOR Mr. Abir Roy, Adv.
Mr. T. Sundar Ramanathan, AOR Mr. Vivek Pandey, Adv. Mr. Aman Shankar, Adv. Ms. Sukanya Viswanathan, Adv.
UPON hearing the counsel the Court made the following O R D E R 1 The Civil Appeal is dismissed as withdrawn in terms of the signed order.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar (Signed order is placed on the file)