Madhya Pradesh High Court
Rakesh Gautam vs Board Of Revenue on 24 March, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6987 of 2022 (RAKESH GAUTAM AND OTHERS Vs BOARD OF REVENUE AND OTHERS) Dated : 24-03-2023 None for the petitioner.
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(MANINDER S. BHATTI) JUDGE veni Signature Not Verified Signed by: KRISHNA SINGH Signing time: 3/25/2023 12:37:30 PM