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Madhya Pradesh High Court

Rakesh Gautam vs Board Of Revenue on 24 March, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6987 of 2022 (RAKESH GAUTAM AND OTHERS Vs BOARD OF REVENUE AND OTHERS) Dated : 24-03-2023 None for the petitioner.

Lawyers are abstaining from work. List after two weeks.

(MANINDER S. BHATTI) JUDGE veni Signature Not Verified Signed by: KRISHNA SINGH Signing time: 3/25/2023 12:37:30 PM