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[Cites 0, Cited by 0] [Section 23D(1)] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(1)(iii) in Haryana Municipal Building Bye-laws 1982

(iii)Exit/Entrance Door. - Minimum clear opening of the entrance door shall be 900 millimeter and it shall not be provided with a step that obstructs the passage of a wheel chair user. Threshold shall not be raised more than 123 millimeter.