Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27C] [Entire Act]

State of Odisha - Subsection

Section 27C(2) in The Orissa Land Reforms (General) Rules, 1965

(2)The Revenue Officer shall consult the Committee in the meeting on the appointed day.