Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in Veterinary Council Of India Regulation, 1991

(3)An inspector shall not accept hospitality from any veterinary college or from examiners or from any official of the University, Board or other institution conducting veterinary examination.