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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)Similarly, when such distinguished persons, with their flags flying in a boat or tender, pass one of Indian Naval Ships which is not under way, they shall be saluted by such ship in a manner similar to that laid down in sub-regulation (1) of Regulation 89, the appropriate salute being played by the band.