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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(a)"aquaculture" means culturing in captivity in ponds, pens, enclosures, or otherwise, of shrimp, prawns, fish or any other aquatic life in saline water in saline soil, but does not include fresh water aquaculture;