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[Cites 0, Cited by 0] [Section 46C(2)] [Section 46C] [Entire Act]

State of Odisha - Subsection

Section 46C(2)(a) in The Orissa Panchayat Samiti Election Rules, 1991

(a)cancel the poll at the polling station appoint a day, and fix the hours for taking a fresh poll at that polling station or any other suitable place and notify the day so appointed and the hours so fixed in such manner as it may deem fit; or