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State of Bihar - Section

Section 10A in Bihar Victim Compensation Scheme, 2014

10A. [ [Inserted by Bihar Notification No. L.G.-06-01/2011 Part 56/J, dated 19.6.2018 (w.e.f. 24.3.2014).]

Information relating to all activities of the Bihar Victim Compensation Scheme along with the relevant FAQs will be uploaded on the website of the Department of Law, Government of Bihar.]