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Union of India - Section

Section 6 in The Scheme on Labelling of Environment Friendly Products (Eco-Mark)

6. Period of Award.

- The label shall be awarded for a minimum period of one year and shall roll forward annually. The Bureau of Indian Standards have the powers to withdraw the licence at any time if they find any misleading information. The award may also be withdrawn in case of any change in criteria due to the advancement of technology or any other valid reasons, in consultation with the technical committee. The time period of the award may be reviewed from time to time.