Bombay High Court
Goodwin Investors Association Pune vs Union Of India And Ors on 27 October, 2020
Author: M.S.Karnik
Bench: S.S.Shinde, M.S.Karnik
62.cri.wpst. 1938-20.doc
Bhogale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION ST. NO. 1938 OF 2020
Goodwin Investors Association Pune ..Petitioner
vs.
Union of India & ors. ..Respondents
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None for the Petitioner.
Ms. Rebecca Gonslves for Respondent No.2.
Mr. A.D. Kamkhedkar, APP for State.
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CORAM : S.S.SHINDE &
M.S.KARNIK, JJ.
DATE : OCTOBER 27, 2020 P.C.:-
When the matter is called out none appears for the Petitioner. Stand over to 02.12.2020.
2. This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order. (M.S.KARNIK, J.) (S.S.SHINDE, J.) Digitally signed by Diksha Diksha Rane Date:
Rane 2020.10.28
10:48:46
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