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Bombay High Court

Goodwin Investors Association Pune vs Union Of India And Ors on 27 October, 2020

Author: M.S.Karnik

Bench: S.S.Shinde, M.S.Karnik

                                                            62.cri.wpst. 1938-20.doc

Bhogale
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION ST. NO. 1938 OF 2020

          Goodwin Investors Association Pune        ..Petitioner
                vs.
          Union of India & ors.                     ..Respondents
                                     --------------
          None for the Petitioner.
          Ms. Rebecca Gonslves for Respondent No.2.
          Mr. A.D. Kamkhedkar, APP for State.
                                     --------------

                                    CORAM       :   S.S.SHINDE &
                                                    M.S.KARNIK, JJ.

DATE : OCTOBER 27, 2020 P.C.:-

When the matter is called out none appears for the Petitioner. Stand over to 02.12.2020.

2. This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order. (M.S.KARNIK, J.) (S.S.SHINDE, J.) Digitally signed by Diksha Diksha Rane Date:

           Rane     2020.10.28
                    10:48:46
                    +0530




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