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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(4)Nomination shall be received by the Election officer at a notified time and place. He shall provide a duly numbered receipt thereof. He may take the assistance of the Sports Association whose elections he is conducting.