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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(1)(a) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(a)issue a placement memorandum which shall contain details of the terms and conditions subject to which monies are proposed to be raised from investors; or