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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Medical Service (Appointment of Assistant Surgeons Validation) Act, 1993

(b)"Recruitment Rules" means the Rules regulating the recruitment to the Orissa Medical Service published in the Notification of the Government of Orissa in the Health and Local Self Government Department No. 3367/L.S.G., dated the 27th August, 1941 as amended from time to time;