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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(1)The PECET shall be conducted by the Convenor, appointed by the competent authority and shall be held on such date and centres as may be specified by State Council in consultation with the PECET Committee.