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[Cites 0, Cited by 0] [Section 21U] [Entire Act]

State of Bihar - Subsection

Section 21U(7) in The Bihar Co-operative Societies Rules, 1959

(7)A copy of the list prepared under sub-Rule (6) shall be sent to the concerned officer of the Co-operative Department, [Conducting Officer] [Substituted by G.S.R. 1 dated 1.2.1997.] and also to the Chief Executive of the society concerned.