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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(1) in Sikkim Subject Rules, 1961

(1)The Chief Executive Officer on receipt of an application for registration under Section 4 or under Section 6 or an application for naturalization made under Section 8 shall make such enquiries, as he thinks fit to satisfy himself of the correctness of the particulars given and statements made in the application.