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[Cites 0, Cited by 0] [Section 53(7)] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(7)(a) in The Karnataka Souharda Sahakari Act, 1997

(a)promote and organise Co-operative and for this purpose frame model bye-laws and issue guidelines for framing various policies for Co-operatives in accordance with co-operative principles;