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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(2)(d) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(d)the maintenance of records and books and the submission of returns and the form of such records, books and returns;