National Green Tribunal
Amit Maru vs The Secretary Ministry Of Environment ... on 26 October, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL, WESTERN ZONE
BENCH, PUNE
Appeal No. 71/2016 (WZ)
In the matter of :-
Amit Maru Vrs. MoEF & Ors.
CORAM: HON'BLE MR. JUSTICE U.D. SALVI, JUDICIAL MEMBER
HON'BLE DR. AJAY A. DESHPANDE, EXPERT MEMBER
Present: Applicant/Appellant : In person.
Respondents : None gave appearance.
Date and Orders of the Tribunal Remarks Mentioned.
Heard. Perused record.
26th October,
2016
Admit. Issue notice by R.P.A.D. and Dasti as well. The
Order No.1
Applicant to complete all the requisitions within three (3) days. Notice made returnable on 18th November, 2016.
Learned counsel appearing on behalf of Respondent No.6 waived the service of notice. The Appellant shall furnish the copies of the Appeal as well as annexures thereto to the learned counsel appearing for Respondent No.6 forthwith.
List the case on 18th November, 2016.
........................................., JM (Justice U.D. Salvi) ........................................., EM (Dr.Ajay A. Deshpande) ajp