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[Cites 0, Cited by 4] [Section 16(5)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(5)(c) in Gold (Control) Act, 1968

(c)in relation to any ornaments, or both articles and ornaments, owned, possessed, held or controlled by any person referred to in clauses (b) to (f) and (h) to (m) of sub-section (2), unless the total weight of such ornaments, or both articles and ornaments, exceeds two thousand grammes.