Section 2(10) in The Wild Life (Protection) Act, 1972

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Union of India - Subsection

Section 2(10) in The Wild Life (Protection) Act, 1972

(10)"commencement of this Act", in relation to -

(a)a State, means commencement of this Act in that State,

(b)any provisions of this Act, means the commencement of that provision in the concerned State;