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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(i) in The Goa Education Development Corporation Act, 2003

(i)Generally to promote and assist in the rapid and orderly establishment, growth and development of educational institutions, services and facilities in the State of Goa, in order to develop competitive, flexible and value-based education system to meet the individual, institutional and socio-cultural developmental needs of the people of Goa.