Section 73(2)(b) in Conduct of Elections Rules, 1961

[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2)(b) in Conduct of Elections Rules, 1961

(b)the figure 1 is set opposite the name of more than one candidate or is so placed as to render it doubtful to which candidate it is intended to apply; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 73(2)(b) in Conduct of Elections Rules, 1961