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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in The National Housing Bank Act, 1987

(1)Any information relating to a housing finance institution,-
(a)contained in any statement or return submitted by such institution under the provisions of this Chapter; or
(b)obtained through audit or inspection or otherwise by the National Housing Bank, shall be treated as confidential and shall not, except otherwise provided in this section, be disclosed.