Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 222(3)] [Section 222] [Entire Act]

State of Uttarakhand - Subsection

Section 222(3)(i) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(i)Below 40 years of age-50% of the Salary.