Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91A(1)] [Section 91A] [Entire Act]

State of Rajasthan - Subsection

Section 91A(1)(b) in Rajasthan Panchayati Raj Act, 1994

(b)in the case of all the officers and servants other than the officers referred to in Section 79, of a Panchayati Raj Institution at block and village level, the programme officer.