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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(2)The amount refunded to the policyholders and amount transferred to the "Funds for discontinued policies" during the financial year shall be shown under a separate head.
(ii)The following disclosures shall be made in the notes of the accounts: