Delhi High Court - Orders
Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 10 April, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2022 and CM APPL. 16754/2022 (Stay)
DIOCESE OF DELHI-CNI ..... Petitioner
Through: Ms. Veronica Francis, Mr. Arun
Francis and Mr. George
Francis, Advs.
versus
MR. DEEPAK MARTIN CALEB ..... Respondent
Through: Mr. Raghav Awasthi and Mr.
Mukesh Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 10.04.2024
1. Arguments have been addressed by learned counsels for the parties.
2. Judgment reserved.
DHARMESH SHARMA, J.
APRIL 10, 2024 sp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/04/2024 at 23:58:29